Court News
“Another Device to Delay”: Supreme Court Rejects Parsvnath's Settlement Plan, Demands Rs 500 Crore for Stranded Homebuyers
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52 articles
Court News
RBI's 2027 Digital Fraud Framework: New Consumer Protection Rules
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Court News
Landmark Ruling: Consumer Court Orders EPFO to Pay Interest on Delayed Claims
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Court News
Chhattisgarh HC Affirms RERA Jurisdiction in Absence of Written Agreements
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Court News
PhysicsWallah Penalty Highlights India's Consumer Rights and Data Privacy Gap
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Court News
Supreme Court Clarifies Notice Requirements in Consumer Disputes
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Court News
India's CCPA Targets Deceptive Digital Interfaces in E-Commerce
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Court News
Supreme Court Classifies Elevators as 'Common Carriers', Reshaping Liability Norms
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Court News
RERA Shields Homebuyers: Banking Recoveries Halted on Tripartite Defaults
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Court News
FSSAI Cracks Down on Misleading Food Claims: 14 Brands Notified
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Court News
AI in Finance: Balancing Fraud Detection and Consumer Trust
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Court News
CCPA Penalizes Storia & Mrs Bectors for Misleading '100%' Food Claims
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