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Court News

The Child’s Wish Comes First: Supreme Court Gives Mother Exclusive Custody and Ends Years of Parallel Litigation

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POCSO Allegations in Custody Battles: Supreme Court Quashes FIR and Lays Down Safeguards Against Misuse

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Welfare Over Comity: Karnataka High Court Refuses Habeas Corpus to Enforce Ontario Order for Child's Return

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Child Brought to India in Breach of a US Custody Order: Supreme Court Orders Her Return, Putting Welfare First

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A Child's Drawing of Her Mother's Umbrella: Supreme Court Bars a Father Facing POCSO Charges From Custody, Allows Relocation to the UK

Supreme Court Upholds Karnataka HC's Child Custody Visitation Framework

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AP High Court Enforces Transparency in Child Custody Writs

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Madras High Court: Private Chats Admissible in Child Custody Cases

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Navigating Transnational Custody: Supreme Court's Role in Parental Allegations

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Delhi HC Prioritizes Child Welfare Over Parental Demands in Custody Case

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Supreme Court Sets Guidelines for Child Psychological Evaluation in Custody Disputes

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Family in the Digital Age: Custody Disputes and Law in India