Court News
Delhi High Court Upholds Indian Firm’s ‘LARK’ Trademark Against Chinese Challenge
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Court News
Delhi High Court Awards ₹15 Lakh to Tommy Hilfiger in Trademark Case Against Kolkata Trader Selling Fake Products
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Court News
Bombay High Court Protects Metro Brands Trademark: Interim Injunction Stops Use of ‘MetBrands’ in Footwear Market
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Court News
Bombay High Court Bars ‘The New Indian Express’ from Using Trademark Outside South India
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