Court News
Supreme Court Clarifies Anticipatory Bail in Private Complaints
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31 articles
Court News
Kerala HC Denies Anticipatory Bail in Cooperative Society Scam
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Court News
Bail, Loopholes, and Liberty: BNSS and Anticipatory Bail under the SC/ST Act
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Court News
Delhi HC: De Facto Consent in Teen Relationships Cannot Be Ignored Under POCSO
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Court News
No Arrest Without Warrant in Complaint Cases, says Supreme Court
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Court News
Supreme Court Clarifies: Cooperation in Investigation Cannot Mean Self-Incrimination, Grants Anticipatory Bail Despite Refusal to Surrender Mobile
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Court News
Supreme Court Denies Anticipatory Bail to Chartered Accountant in ₹640 Crore Cyber Fraud Case, Orders Surrender in 10 Days
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Court News
Punjab & Haryana High Court Slams Lawyer for Filing Two Bail Pleas in Same FIR
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Court News
Supreme Court: Absconding Accused Cannot Seek Anticipatory Bail Based on Co-Accused’s Acquittal
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Court News
Supreme Court Reiterates: Bail Cannot Be Made Conditional on Monetary Deposits
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Court News
Supreme Court Declares: Anticipatory Bail Is Exceptional, Not the Rule
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Court News
Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships
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