Court News
Dismissed on Conviction, Acquitted on Appeal: Himachal High Court Orders Reinstatement of Head Constable With 50% Back Wages
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
acquittalClear topic ×
27 articles
Court News
No ‘Live Link’, No Dowry Death: Patna High Court Acquits Husband and In-Laws, Says Grave Suspicion Cannot Replace Proof Under Section 304-B
Read article ↗
Court News
Extramarital Affair Alone Is Not ‘Cruelty’ Under Section 498A: Madras High Court Upholds Husband’s Acquittal
Read article ↗
Court News
No 65-B Certificate, No Call Records: Supreme Court Acquits Man Serving Life Term After Legal-Aid Appeal Filed 2,749 Days Late
Read article ↗
Court News
Six Years in Jail, Then Acquitted: Supreme Court Orders U.P. to Pay Rs 6 Lakh to Undertrial, Calls Him ‘a Victim of the System’
Read article ↗
Court News
When Six Witnesses Tell the Same Story Word for Word: Supreme Court Upholds Acquittal of 20 Accused in Holi Murder Case (Nirmala Bai Devidas Chavhan v. State of Maharashtra)
Read article ↗
Court News
A WhatsApp Message and a Broken Chain: Supreme Court Acquits Man Convicted of Killing His Friend
Read article ↗
Court News
Wife’s Murder Case: Supreme Court Refuses to Disturb Acquittal, Says Prosecution Fell ‘Woefully Short’
Read article ↗
Court News
38 Years After a 1988 Murder: Supreme Court Restores Acquittal, Explains Victim’s Appeal vs Revision
Read article ↗
Court News
Evidence Rejected for Abduction Cannot Be Accepted for Rape: Supreme Court Acquits After 17 Years
Read article ↗
Court News
After 22 Years in Prison, Supreme Court Acquits Murder Convict Whose Appeal Was Thrown Out for Delay
Read article ↗
Court News
Victim Could Not Identify the Accused in Court: Supreme Court Sets Aside POCSO Conviction as “Unsafe”
Read article ↗