Court News
Delhi High Court Enhances Motor Accident Compensation to ₹76.4 Lakh, Recognizes Lifelong Prosthetic Limb Needs
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27 articles
Court News
Punjab & Haryana High Court Awards Record ₹9.16 Crore Compensation to Disabled Lawyer, Says Justice Beyond Numbers
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Court News
Delhi High Court Upholds 10-Year Sentence in Digital Rape Case Involving Mother and Son
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Supreme Court Upholds Condonation of Delay in Cheque Bounce Cases
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Kerala High Court Bars Victims from Filing Second Appeal Against Acquittal
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Delhi High Court Flags Lifelong Scars of False Rape Cases: Remedies and Reforms Needed
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Court News
Supreme Court Alone Can Suspend Sentences in Heinous Crimes, Rules Madhya Pradesh High Court
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Allahabad High Court Rules: Wife, Not Uncle, Is Closest Legal Heir Under CrPC
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Delhi High Court: Juvenile Privacy Overrides Victim’s Request for Acquittal Order Copy
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Supreme Court: Criminal Revision Does Not End After Informant’s Death
Court News
Supreme Court: Criminal Revision Does Not End After Informant’s Death
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Court News
Delhi High Court Issues Guidelines to Stop Misuse of Victim Compensation in Sexual Offence Cases
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Court News
Supreme Court: Gravity of Offence and Role of Accused Must Guide Suspension of Sentence Under Section 389 CrPC
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