Court News
Understanding the Role of CBIC Circulars in GST Enforcement
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Tax LawClear topic ×
24 articles
Court News
Judicial Review in Taxation: Balancing Authority and Fairness
Read article ↗
Court News
Distinguishing Between Section 73 and Section 74 of the CGST Act
Read article ↗
Court News
Judicial Oversight in GST: Courts Challenge Arbitrary Tax Demands
Read article ↗
Court News
ITAT Ruling: WhatsApp Chats Insufficient for Tax Additions
Read article ↗
Court News
Understanding Section 143(2) Scrutiny Notices for FY 2025–26
Read article ↗
Court News
India’s Capital Gains Tax vs Global Benchmarks
Read article ↗
Court News
ITAT Mumbai Rules: TDS Credit Cannot Be Denied Even Without Filing I-T Return
Read article ↗
Court News
Govt Open to Investor Feedback on Capital Gains Tax: What It Means
Read article ↗
Court News
ITAT Ahmedabad Rules in Favor of Woman: Tax Notice on ₹51 Lakh Property Purchase Quashed
Read article ↗
Court News
Supreme Court Rejects ₹244 Crore Service Tax Demand on Airtel, Upholds CESTAT Ruling
Read article ↗
Court News
Bombay High Court Warns Against Blind Use of AI in Tax Cases
Read article ↗