Court News
Bail, Loopholes, and Liberty: BNSS and Anticipatory Bail under the SC/ST Act
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Social JusticeClear topic ×
30 articles
Court News
Supreme Court Clarifies Arbitration Law: Seat vs. Venue Distinction
Read article ↗
Key Wills Judgement
Supreme Court Orders Pan-India SOP to Fight Human Trafficking
Read article ↗
Court News
Budget 2026: No Income Tax or TDS on Interest from Motor Accident Compensation, Relief for Victims and Families
Read article ↗
Court News
Bombay High Court: Adopted Child Entitled to Adoptive Parents’ Caste Certificate
Read article ↗
Court News
SCs, STs, and OBCs Form 45.7% of District Court Judges: Diversity Strengthens Social and Legal Justice in India
Read article ↗
Court News
Supreme Court Declares Menstrual Health a Fundamental Right: Free Pads and Toilets Mandatory in All Schools
Read article ↗
Court News
Supreme Court Declares Menstrual Health a Fundamental Right: Free Pads and Toilets Mandatory in All Schools
Read article ↗
Court News
Supreme Court Flags Minority Certificate Fraud in Haryana: Upper-Caste Conversions to Buddhism Under Scrutiny
Read article ↗
Court News
Delhi High Court Rules: CRPF Widow Can Keep Family Pension After Remarriage
Read article ↗
Court News
Supreme Court Orders Higher Compensation for Families of Manual Scavenging Victims
Read article ↗
Court News
Delhi High Court Allows Cash Transfer for EWS Students Instead of Physical Uniforms
Read article ↗