Court News
ITAT Deletes Section 68 Additions on Penny Stock Gains, Says No Proof of Price Rigging Nexus
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16 articles
Court News
Allahabad High Court Upholds AO’s Decision: ₹122.31 Lakh Cash Deposits Treated as Business Sales
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Court News
ITAT Rules Mere Ownership of Agricultural Land Not Enough to Claim Farm Income
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Court News
ITAT Bangalore Rules Mango Orchard Income as Agricultural, Quashes ₹1.2 Crore Tax Addition
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