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15 articles

Delhi ITAT Rules Farmhouse is a Residential House, Grants Section 54F Tax Relief

Court News

Delhi ITAT Rules Farmhouse is a Residential House, Grants Section 54F Tax Relief

3 Dec 2025Read article ↗

ITAT Ahmedabad Rules: Calculation Error in Section 54F Exemption Not Tax Misreporting

Court News

ITAT Ahmedabad Rules: Calculation Error in Section 54F Exemption Not Tax Misreporting

29 Nov 2025Read article ↗

Capital Gains Account Scheme Updated: New Rules Bring Relief for Taxpayers

Court News

Capital Gains Account Scheme Updated: New Rules Bring Relief for Taxpayers

24 Nov 2025Read article ↗