Court News
Allahabad High Court: Short-Lived Marriage Still Entitles Wife to Maintenance
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Legal insights, case analysis and research craft.
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Section 125 CrPCClear topic ×
40 articles
Court News
Delhi HC: Pensioned Parents Not Grounds to Cut Wife & Child’s Maintenance
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Court News
Calcutta HC Rejects Maintenance Plea of Doctor Wife
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Court News
HC Denies Higher Maintenance to Earning Wife
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Story
Student Status No Shield Against Maintenance Duty, Rules Punjab & Haryana HC
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Court News
Karnataka HC: Jobless Husband Not Entitled to Maintenance from Earning Wife
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Key Wills Judgement
HC Rules Daughter-in-Law Not Liable to Maintain Parents-in-Law
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Court News
J&K High Court: Private Agreement Cannot End Marriage, But Can Prove Separation
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Court News
Supreme Court Orders Employer to Deduct Salary for Wife’s Maintenance
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Court News
Andhra Pradesh High Court: Maintenance Is a Continuing Liability, Pending Matrimonial Cases No Shield for Husband
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Court News
Rajasthan High Court: Maintenance Default Amounts to Mental Cruelty
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Court News
Delhi High Court: Husband Must Support Wife and Child Living with Her, Even in Shared Custody Cases
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