Court News
Supreme Court Cancels Haryana Officials’ Deluxe Flat Allotments, Calls Nepotism “Anathema to Democracy”
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Punjab and Haryana High CourtClear topic ×
41 articles
Court News
Punjab & Haryana High Court Slams Lawyer for Filing Two Bail Pleas in Same FIR
Read article ↗
Court News
Gurugram’s Narrow Roads Spark Legal Battle Over Stilt-Plus-Four Construction
Read article ↗
Court News
Supreme Court Dismisses Punjab & Haryana High Court’s Petition on Compulsory Retirement of District Judge
Read article ↗
Court News
Punjab & Haryana High Court: Ex-Serviceman Re-Employed on Contractual Basis Not Entitled to Civil Pension
Read article ↗
Court News
Punjab & Haryana High Court Declines to Entertain Punjab Kesari Hotel Plea
Read article ↗
Court News
P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar
Read article ↗
Court News
P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar
Read article ↗
Court News
Punjab & Haryana High Court Rejects 89-Year-Old’s Plea to Transfer Trial, Warns Against Forum Shopping
Read article ↗
Court News
Punjab & Haryana High Court Orders Independent Probe of Patiala Election Audio Clip, Rejects State-Controlled Forensics
Read article ↗
Court News
Punjab & Haryana High Court Denies Bail to Senior Advocate Accused of ₹30 Lakh Judicial Bribe
Read article ↗
Court News
Punjab & Haryana High Court Slams Frivolous Petition, Warns of Heavy Costs
Read article ↗