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Property RegistrationClear topic ×

14 articles

UP Cabinet Slashes Property and Rent Registration Costs: A Step Towards Reducing Disputes and Promoting Legal Security

Court News

UP Cabinet Slashes Property and Rent Registration Costs: A Step Towards Reducing Disputes and Promoting Legal Security

9 Jan 2026Read article ↗

Supreme Court Quashes Bihar’s Mutation Rule: Property Sale Registration Cannot Be Blocked by Extra Conditions

Court News

Supreme Court Quashes Bihar’s Mutation Rule: Property Sale Registration Cannot Be Blocked by Extra Conditions

11 Nov 2025Read article ↗