Court News
Madras High Court Grants Interim Bail to Savukku Shankar, Slams Police for Targeting Critics
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22 articles
Court News
Punjab & Haryana High Court Acts on Lawyer Assault, Urges Lawyers to Resume Work
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Court News
Kerala High Court Flags AI-Generated Petitions in Cyber Fraud Cases, Orders Mandatory SHO Involvement
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Court News
Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
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Court News
Supreme Court Orders Voice Test of UP DIG, Quashes Case Against Citizen in Abusive Audio Row
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Court News
Supreme Court Declares Remand Illegal Without Written Grounds of Arrest
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Court News
Supreme Court Orders Immediate Release of Delhi Lawyer Arrested in Haryana Murder Case
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Court News
Allahabad High Court Orders Police Verification for Passports Must Be Completed Within Four Weeks
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Court News
Supreme Court Makes Written Grounds of Arrest Mandatory, Sets Two-Hour Deadline in Urgent Remand Cases
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Court News
Supreme Court Clarifies: Magistrates Can Order FIR Registration Under Section 156(3) CrPC
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