Court News
Supreme Court Ruling 2025: WB Clinical Establishments Commission Can Award Compensation for Deficiency in Patient Care
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16 articles
Court News
National Blood Transfusion Bill 2025: Safer Blood, Stronger Patient Rights
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Court News
Delhi Hospitals Cleared in Surgery Death Case: NCDRC Explains Doctors’ and Patients’ Rights in Medical Negligence
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Court News
Court Rules: Insurers Cannot Decide Treatment, Star Health Ordered to Pay ₹50,000 Compensation
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