Court News
Supreme Court: Insurer Must ‘Pay and Recover’ Compensation for Gratuitous Passengers in Goods Vehicles
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Motor Accident CompensationClear topic ×
18 articles
Court News
Delhi High Court Enhances Motor Accident Compensation to ₹76.4 Lakh, Recognizes Lifelong Prosthetic Limb Needs
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Court News
Budget 2026: No Income Tax or TDS on Interest from Motor Accident Compensation, Relief for Victims and Families
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Court News
Punjab & Haryana High Court Recognises Homemaker’s Work, Enhances Compensation to ₹1.18 Crore
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Court News
Gujarat High Court: Motor Accident Compensation Is Relief, Not Jackpot
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Court News
Supreme Court Bars Split Multiplier in Motor Accident Compensation: Income at Death Sole Basis for Award
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