Court News
Homemakers Are ‘Nation Builders’: Supreme Court Adds ‘Loss of Domestic Care’ to MACT Compensation
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Motor AccidentClear topic ×
16 articles
Court News
A Carpenter Who Cannot Stand Has Lost 100% of His Work: Supreme Court Triples Accident Compensation
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Court News
Truck Parked in the Dark Was to Blame: Supreme Court Upholds Rs 81 Lakh Award and Adds Filial Consortium
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Landmark Judgements
The Economy That Runs a Home: “Loss of Domestic Care” Recognised, a Homemaker's Work Valued at ₹30,000 a Month
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