THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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15 articles

Supreme Court Calls for ‘Romeo-Juliet Clause’ in POCSO Act to Protect Consensual Teen Relationships

Court News

Supreme Court Calls for ‘Romeo-Juliet Clause’ in POCSO Act to Protect Consensual Teen Relationships

11 Jan 2026Read article ↗

Supreme Court Quashes Rape Conviction, Says Consensual Relationship Misunderstood

Court News

Supreme Court Quashes Rape Conviction, Says Consensual Relationship Misunderstood

26 Dec 2025Read article ↗

Supreme Court Quashes Dowry Case Against In-Laws, Warns Against Vague Allegations Under Section 498A

Court News

Supreme Court Quashes Dowry Case Against In-Laws, Warns Against Vague Allegations Under Section 498A

26 Dec 2025Read article ↗