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15 articles

AI Meets Law: Global Legal Databases Embrace Strategic Partnerships, But Hallucination Risks Persist

Court News

AI Meets Law: Global Legal Databases Embrace Strategic Partnerships, But Hallucination Risks Persist

21 Jan 2026Read article ↗

Kerala High Court Flags AI-Generated Petitions in Cyber Fraud Cases, Orders Mandatory SHO Involvement

Court News

Kerala High Court Flags AI-Generated Petitions in Cyber Fraud Cases, Orders Mandatory SHO Involvement

17 Dec 2025Read article ↗

AI Search Revolutionizes Legal Research, but Hallucination Risks Demand Human Oversight

Court News

AI Search Revolutionizes Legal Research, but Hallucination Risks Demand Human Oversight

11 Dec 2025Read article ↗