Court News
Supreme Court Bars Delayed Will Challenges in Nikhila Divyang Mehta vs. Hitesh Sanghvi, Upholds Limitation Law
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98 articles
Key Wills Judgement
Supreme Court Affirms Daughters’ Right in Pappammal vs Jothi, Will Disputes Case
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Court News
Supreme Court Rejects Suspicious Will in Leela vs Muruganantham, Upholds Heirs’ Rights
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Court News
Supreme Court Restores Validity of Will in Gopal Krishan vs Daulat Ram, Clarifies Section 63(c)
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Court News
Supreme Court Declares Suspicious Will Invalid in Lilian Coelho vs Myra Coalho, Protects Heirs’ Rights
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Court News
Not Every Section 498A Case Is Moral Turpitude: High Court Protects SBI Manager
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Court News
Kerala High Court Bars Institutionalised Endogamy in Knanaya Church
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Key Wills Judgement
Apoline D’Souza v. John D’Souza: Supreme Court Rejects Suspicious 1992 Will
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Key Wills Judgement
Savithri and Others v. Karthyayani Amma and Others: Supreme Court Upholds Validity of 1971 Will
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Key Wills Judgement
Kanwarjit Singh Dhillon v. Hardyal Singh Dhillon & Others: Supreme Court Clarifies Scope of Probate
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Key Wills Judgement
Krishna Kumar Birla v. Rajendra Singh Lodha & Ors.: Supreme Court Rules Birla Family Lacks Caveatable Interest
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Key Wills Judgement
Anil Kak v. Kumari Sharada Raje & Ors.: Supreme Court Rejects Incomplete Will of Holkar Maharani
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