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Juvenile Justice ActClear topic ×

15 articles

Delhi High Court: Juvenile Privacy Overrides Victim’s Request for Acquittal Order Copy

Court News

Delhi High Court: Juvenile Privacy Overrides Victim’s Request for Acquittal Order Copy

28 Dec 2025Read article ↗

Allahabad High Court: School Transfer Certificate Not Proof of Age Under Juvenile Justice Act

Court News

Allahabad High Court: School Transfer Certificate Not Proof of Age Under Juvenile Justice Act

15 Dec 2025Read article ↗

Delhi High Court Orders Return of Cases Filed in Wrong Jurisdiction for Fresh Allocation

Court News

Delhi High Court Orders Return of Cases Filed in Wrong Jurisdiction for Fresh Allocation

6 Nov 2025Read article ↗