Court News
From ₹11,000 to ₹99,300 a Decimal: Jharkhand High Court Multiplies Compensation for Farmers Whose Land Went Into NH-23 Widening
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43 articles
Court News
Insurer’s Appeal Backfires: Jharkhand HC Enhances Compensation for Mason’s Family Even Without a Cross-Appeal
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Court News
FIR and Charge-Sheet Are Not Proof of Cruelty: Jharkhand HC Sets Aside Divorce Decree, Allows Wife’s Appeal
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Court News
Husband Appeals for Divorce, Pays Nothing Under Maintenance Order: Jharkhand High Court Grants Wife Rs 15,000 a Month Even Without an Application
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Court News
Hearsay Witnesses and an Unshared Pen Drive Won’t Prove Cruelty: Jharkhand High Court Upholds Dismissal of Husband’s Divorce Suit
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Court News
Jamtara Consumer Commission Without a Full-Time President: Jharkhand High Court Says Pre-2023 Appointee Must Continue Until New Recruitment Ends, Dismisses State’s Appeal
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Court News
Nearly Six Years in Custody, Not Part of the Attacking Party: Jharkhand High Court Grants Bail to Accused in 2019 Chandwa Police Patrol Attack Case
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Court News
Discord Is Not Cruelty, Separation Is Not Desertion: Jharkhand High Court Refuses Husband’s Divorce Plea
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Court News
Rs 727 Crore of Coal Workers’ Provident Fund Lost in DHFL: Jharkhand High Court Orders CBI to Register FIR and Investigate
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Court News
Insurer Appealed, Family Got More: Jharkhand High Court Counts Security Guard’s Overtime as Income and Raises MACT Award to Rs 35.37 Lakh
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Court News
No FIR Doesn't Mean No Cruelty: Jharkhand HC Grants Divorce to Wife Forced Out of Her Home
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Court News
Train Hits Car at Unmanned Level Crossing: Jharkhand HC Holds Railways Duty-Bound to Warn, Awards Rs 8 Lakh
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