Court News
Taj Hotels Secures India’s First Sound Mark in Hospitality and Digital Services
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Intellectual Property RightsClear topic ×
25 articles
Court News
Bombay High Court Bars Restaurants from Playing Copyrighted Songs Without License
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Court News
Delhi High Court Cracks Down on Illegal Streaming: Dynamic+ Injunction Blocks Piracy Websites
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Court News
Delhi High Court Upholds Indian Firm’s ‘LARK’ Trademark Against Chinese Challenge
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Court News
IndiaMART vs ChatGPT: Calcutta High Court Flags AI Bias, Signals New Era of Digital Disputes
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Court News
Indian Copyright Law Shields Scriptwriters and Creators Amid Rising Web Series Releases
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Court News
Madras High Court: Teaching Bhagavad Gita Not Religious, Trusts Can Seek FCRA Registration
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Court News
Delhi High Court Exposes Pirated CCTV Software Use by Commerce Ministry
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Court News
Evergreening of Patents in India: Delhi High Court’s Semaglutide Ruling and Its Global Impact
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Court News
Delhi High Court Awards ₹15 Lakh to Tommy Hilfiger in Trademark Case Against Kolkata Trader Selling Fake Products
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Court News
Delhi High Court Declares Hermès Birkin Bag Shape and Logos as Well-Known Trademarks in India
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Court News
Delhi High Court Quashes Patent Office Order, Directs Reconsideration of Trident’s “Air Rich Yarn” Patent
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