Court News
Delhi High Court Says ‘Tiger’ Is Generic: Trademark Rules in India Explained
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Intellectual Property LawClear topic ×
16 articles
Court News
Delhi High Court Scrutinizes Mastiii 4 Over Copyright Row: Viral Reel Creator Alleges Scene Was Copied
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Court News
Bombay High Court: Crocin Trademark Sale to UK Firm Is Export, Exempt from Maharashtra Sales Tax
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Court News
Bombay High Court Protects Metro Brands Trademark: Interim Injunction Stops Use of ‘MetBrands’ in Footwear Market
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