Court News
Hitachi Energy India Faces ₹9.92 Crore GST Demand Over TDS-GST Return Mismatch
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Input Tax CreditClear topic ×
19 articles
Court News
Allahabad High Court Rules ITC Reversal Invalid When Supplier Was Registered and Paid GST
Read article ↗
Court News
Punjab & Haryana High Court: Re-Blocking ITC Beyond One Year Without New Evidence Is Illegal
Read article ↗
Court News
IndiGo Hit with ₹117 Crore Tax Penalty: Airline to Challenge Input Tax Credit Ruling
Read article ↗
Court News
India to Introduce Fully Automatic GSTR 3B Filing from FY 2025 26 to Fight GST Fraud
Read article ↗
Court News
Reliance Industries to Appeal ₹56.44 Crore GST Penalty Over ITC Interpretation
Read article ↗
Court News
Supreme Court Revives Flipkart’s GST Appeal, Clarifies Pre-Deposit Can Be Paid from Credit Ledger
Read article ↗