Court News
ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation
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22 articles
Court News
ITAT Protects Differently Abled Taxpayer: Consultant’s Negligence Leads to 600-Day Delay, Tribunal Remands ₹1.85 Lakh Addition
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Court News
Preity Zinta Wins ₹10 Crore Tax Battle: ITAT Mumbai Flags Major Reassessment Flaw
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Court News
ITAT Pune Remands ₹75.33 Lakh Addition: Stamp Duty vs Ready Reckoner Value Confusion in Property Sale
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Court News
CBI Busts ₹1 Crore Bribery Racket in Jaipur ITAT: Judicial Member, Advocate Among Arrested
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Court News
ITAT Rules: Purchases Backed by E-Way Bills Are Genuine, Not Bogus
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Court News
Supreme Court Clears Way for CAs to Join ITAT without 25-Year Experience Rule
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Court News
ITAT Mumbai Ends 6-Year Tax Battle: Flat, FDs Worth ₹69 Lakh Spark Landmark Ruling on Fair Tax Assessments
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Court News
ITAT Jaipur Restores Tax Exemption on ₹13 Lakh Leave Encashment: New ₹25 Lakh Limit Applies Retrospectively
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Court News
ITAT Ahmedabad Rules in Favor of Woman: Tax Notice on ₹51 Lakh Property Purchase Quashed
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