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Income Tax NewsClear topic ×

15 articles

ITAT Bangalore Ruling Highlights: How Taxpayers Can Avoid Clerical Errors in ITR Filing

Court News

ITAT Bangalore Ruling Highlights: How Taxpayers Can Avoid Clerical Errors in ITR Filing

15 Dec 2025Read article ↗

ITAT Ruling: No Section 69C Additions on Property Deals Based on Unsigned Draft Agreements

Court News

ITAT Ruling: No Section 69C Additions on Property Deals Based on Unsigned Draft Agreements

15 Dec 2025Read article ↗

ITAT Kolkata Protects Employee: No Tax Burden if Employer Fails to Deposit TDS

Court News

ITAT Kolkata Protects Employee: No Tax Burden if Employer Fails to Deposit TDS

14 Dec 2025Read article ↗