Court News
Income Tax Department Cracks Down on Third-Party Credit Card Payments: Notices Issued Across India
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20 articles
Court News
Madras High Court Orders New PAN After Duplicate Allotment Damages Original Holder’s Credit Score
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Court News
Supreme Court Slams Income Tax Department for Delay in Filing SLPs
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Court News
ITAT Rules Mere Ownership of Agricultural Land Not Enough to Claim Farm Income
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Court News
Delhi High Court Slams Income Tax Department for 3-Year Delay, Orders Refund with Interest
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Court News
Punjab & Haryana High Court: Income Tax Reassessment Beyond Four Years Invalid After Section 143(3) Assessment
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Court News
Aishwarya Rai Bachchan Wins ₹4 Crore Tax Case at ITAT Mumbai
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Court News
India Ends ₹8,500 Crore Vodafone Tax Dispute: Supreme Court Allows Withdrawal of Transfer Pricing Case
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