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Income Tax Act 2025Clear topic ×

15 articles

Budget 2026 Must Fix Harsh Penalties and Faceless Appeals in India’s New Tax Law

Court News

Budget 2026 Must Fix Harsh Penalties and Faceless Appeals in India’s New Tax Law

8 Jan 2026Read article ↗

Income Tax Refund Rules Explained: Interest on Delays and How to Track Your Refund

Court News

Income Tax Refund Rules Explained: Interest on Delays and How to Track Your Refund

2 Jan 2026Read article ↗

India’s New Income Tax Act 2025: No Tax Up to ₹12 Lakh from April 2026, Big Relief for Middle Class

Court News

India’s New Income Tax Act 2025: No Tax Up to ₹12 Lakh from April 2026, Big Relief for Middle Class

31 Dec 2025Read article ↗