Court News
Hyderabad Biryani Probe Uncovers ₹70,000 Crore Tax Evasion Across India
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Income Tax Act 1961Clear topic ×
57 articles
Court News
ITAT Mumbai Grants Rs 83 Lakh Capital Gains Tax Relief, Flags Jurisdiction Error by Tax Officer
Read article ↗
Court News
ICAI Finds 11 Chartered Accountants Guilty in Bogus Political Donations Case, Issues Reprimand
Read article ↗
Court News
ICAI Reprimands Chartered Accountant for Signing Tax Audit Reports Without Certificate of Practice
Read article ↗
Court News
Is Lending Cash to Relatives Illegal? Understanding Section 269SS of the Income Tax Act
Read article ↗
Court News
Supreme Court Declares Reassessment Notices Beyond Six-Year Limit Invalid
Read article ↗
Court News
ITAT Upholds Tax Deduction for Political Donations, Dismisses Revenue Appeal Over Lack of Evidence
Read article ↗
Court News
ITAT Rules in Favor of Dream11 Parent: Advance Tax Delay Based on Payment Date, Not Credit Date
Read article ↗
Court News
ITAT Rules: Students Abroad Cannot Be Taxed for Temporary Family Deposits
Read article ↗
Court News
Bombay High Court: Dividend Tax for NRIs Must Follow DTAA Rates, Not Higher Domestic Law
Read article ↗
Court News
Bought an Under-Construction Flat? How Section 54 Helps You Save LTCG Tax
Read article ↗
Court News
ITAT Rules Leasing of Educational Infrastructure Taxable as Business Income, Not House Property
Read article ↗