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14 articles

Delhi ITAT Rules in Favor of UAE Taxpayer: No Income Escapement When TDS Already Deducted on ₹4 Crore Income

Court News

Delhi ITAT Rules in Favor of UAE Taxpayer: No Income Escapement When TDS Already Deducted on ₹4 Crore Income

10 Dec 2025Read article ↗

ITAT Rules Individual Flat Owners Cannot Claim Housing Society Status, Confirms Tax on Development Rights

Court News

ITAT Rules Individual Flat Owners Cannot Claim Housing Society Status, Confirms Tax on Development Rights

21 Nov 2025Read article ↗