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14 articles

ITAT Delhi Quashes ₹52 Crore Tax Addition in Unlisted Start-Up Shares Case

Court News

ITAT Delhi Quashes ₹52 Crore Tax Addition in Unlisted Start-Up Shares Case

27 Nov 2025Read article ↗

Delhi ITAT Clarifies: LTCG Exemption Under Section 10(38) Only for Equity Shares and Equity-Oriented Mutual Funds

Court News

Delhi ITAT Clarifies: LTCG Exemption Under Section 10(38) Only for Equity Shares and Equity-Oriented Mutual Funds

27 Nov 2025Read article ↗