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14 articles

Delhi High Court Invokes Parens Patriae: Wife Appointed Legal Guardian of Comatose Husband

Court News

Delhi High Court Invokes Parens Patriae: Wife Appointed Legal Guardian of Comatose Husband

4 Jan 2026Read article ↗

Supreme Court Clarifies Medical Negligence: Compensation and Disciplinary Action Are Separate

Court News

Supreme Court Clarifies Medical Negligence: Compensation and Disciplinary Action Are Separate

25 Dec 2025Read article ↗