Court News
Gujarat High Court: Myopic Reading of Sections 129 & 130 of CGST Act Would Create Hostility
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23 articles
Court News
Karnataka High Court: Missing Vehicle Number in GST E-Way Bill Is a Curable Defect
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Court News
CESTAT Ruling: Testing & Technical Support Not Intermediary Services, Relief for Wacker Chemie
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Court News
Delhi High Court Rules Educational Consultancy to Foreign Universities Is Export Service, Not Intermediary
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Court News
₹1,000 Crore GST Scam Exposed After Labourer Gets ₹12 Crore Tax Notice
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Court News
CESTAT Rules: Suspicion Cannot Replace Proof in Tax and Customs Cases
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Court News
Delhi High Court: Directors of Fake GST Firms Liable for Penalty Under Section 122(1A)
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Court News
Supreme Court Revives Flipkart’s GST Appeal, Clarifies Pre-Deposit Can Be Paid from Credit Ledger
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Court News
Karnataka High Court Quashes GST Registration Cancellation Over Lack of Mandatory Hearing
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Court News
GST Department Can Freeze Bank Accounts Over Suspected Tax Evasion: Know the Triggers and Remedies
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Court News
Delhi High Court Says GST Cannot Be Levied on Leasehold to Freehold Property Conversion
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