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15 articles

Bombay High Court Rules Granddaughter Cannot Reopen Settled Family Property Deal

Court News

Bombay High Court Rules Granddaughter Cannot Reopen Settled Family Property Deal

28 Jan 2026Read article ↗

Delhi High Court Affirms Daughter’s Right to Family Property Despite Old Settlement

Court News

Delhi High Court Affirms Daughter’s Right to Family Property Despite Old Settlement

10 Dec 2025Read article ↗

Supreme Court: Release Deed Ends Coparcener Rights in Joint Family Property; Unregistered Settlements Valid to Show Severance

Court News

Supreme Court: Release Deed Ends Coparcener Rights in Joint Family Property; Unregistered Settlements Valid to Show Severance

9 Nov 2025Read article ↗