Court News
Punjab & Haryana HC: Rape Charges Cannot Be Used to Force Marriage
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Court News
Madras High Court Quashes FIR Against Amit Malviya, Calls Udhayanidhi’s Remarks on Sanatana Dharma ‘Hate Speech’
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Court News
Supreme Court Quashes Attempt-to-Murder Case to Save Marriage, Accepts Husband’s Undertaking
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Court News
Karnataka High Court: Section 498A IPC Targets Grave Cruelty, Not Incompatibility in Marriage
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Court News
Delhi High Court Slams Police for Fabricated FIR Phrases: Calls ‘Haath Mara’ a Gross Misuse of Law
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Court News
Bombay High Court Rules: Stopping Stray Dog Feeding in Non-Designated Areas Not Wrongful Restraint
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Court News
Supreme Court Quashes Dowry Case Against In-Laws, Warns Against Vague Allegations Under Section 498A
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Court News
Supreme Court Quashes SC/ST Act FIR, Calls Contradictory Allegations an Abuse of Process
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