Court News
J&K High Court Quashes Compulsory Retirement: Bad Reputation Allegations Not Enough
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18 articles
Court News
Delhi High Court Declares Airline Pilots Are ‘Workmen’ Under Labour Law, Salary Not a Barrier
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Court News
Supreme Court Confirms: Gratuity Must Be Paid to Employees Resigning After 5 Years of Service
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Court News
Right to Disconnect Bill Introduced in Lok Sabha: No Calls or Emails After Work Hours
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Court News
Calcutta High Court Quashes EPFO Order Denying Higher Pension to SAIL Staff, Calls It ‘Abuse of Law’
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Court News
Rajasthan High Court: Acquittal in Criminal Case Removes Basis of Termination
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