Court News
Regulators Need Room to Regulate: Supreme Court Upholds NCTE’s Annual Performance Appraisal Report for Teacher Education Colleges
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19 articles
Deeply Researched Wills Drafts
Surplus Means Same Post, Not a Promotion: Supreme Court on Absorption of a Surplus Lecturer
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Court News
University's Clerical Error Cannot Hold Back a Degree: Supreme Court Orders Marksheets for Law Graduate in Four Weeks
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Court News
Minority School Need Not Seek Approval to Terminate, But Suspension Lapses Without It: Delhi High Court
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Court News
Eligibility Is Tested on the Date of Appointment: Supreme Court Sets Aside Reinstatement of Bihar Teacher
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Court News
Fake Medical College in a Farmhouse: Supreme Court Directs UGC and Regulators to Warn the Public
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Court News
“The Educational System Is Primarily for the Students”: Supreme Court Says Teachers Have No Right to Inter-District Transfer
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