Court News
Delhi High Court Declares HIV Positive Persons as ‘Disabled’ Under RPwD Act
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Disability RightsClear topic ×
17 articles
Court News
Delhi High Court Declares HIV Positive Persons as ‘Disabled’ Under RPwD Act
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Court News
Digital KYC Made Easier for Persons with Disabilities: Supreme Court and RBI Issue Inclusive Guidelines
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Court News
High Court Rules: Married Disabled Daughter Entitled to Father’s Family Pension
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Court News
Supreme Court Enhances Compensation for 77% Disabled Accident Victim, Recognizes Loss of Marriage Prospects
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