Court News
Bengaluru Data Heist: Tech Executive Booked for ₹87 Crore Theft, Sparks Debate on India’s Cyber Laws
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18 articles
Court News
Delhi High Court Flags Akasa Air Job Scam: How Job Seekers Can Verify Offers and Avoid Fraud
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Court News
₹1,000 Crore GST Scam Exposed After Labourer Gets ₹12 Crore Tax Notice
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Punjab & Haryana High Court: No Anticipatory Bail in Crypto-Cyber Fraud When Custodial Interrogation Needed
Court News
Punjab & Haryana High Court: No Anticipatory Bail in Crypto-Cyber Fraud When Custodial Interrogation Needed
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Court News
NCW Calls for Criminal Law Against Deepfake Abuse: Supreme Court, High Courts Flag Rising Cyber Threats
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Court News
Allahabad High Court Calls Cybercrime a ‘Silent Virus’, Denies Bail in Fake GST Transaction Case
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