Court News
Delhi High Court Quashes ₹50 Crore Tax Reassessment Against MakeMyTrip Over Vague Section 148A Notices
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17 articles
Court News
ITAT Delhi Orders Fresh Verification in Section 56(2) (viia) Share Valuation Dispute
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Court News
ITAT Mumbai Upholds Deletion of Share Premium Addition: Verification of Investors Satisfied
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Court News
ITAT Delhi: Company Entitled to TDS Credit Even if Income Taxed Elsewhere
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Court News
ESOPs at Concessional Price: Experts Clarifies Taxability Under Income-tax Act
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