THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Business News IndiaClear topic ×

14 articles

Bought an Under-Construction Flat? How Section 54 Helps You Save LTCG Tax

Court News

Bought an Under-Construction Flat? How Section 54 Helps You Save LTCG Tax

20 Jan 2026Read article ↗

Zee Entertainment Faces ₹119.6 Crores GST Demand as Adjudication Order Upholds Tax Liability

Court News

Zee Entertainment Faces ₹119.6 Crores GST Demand as Adjudication Order Upholds Tax Liability

8 Jan 2026Read article ↗