Court News
A Warning Is Not Abetment: Orissa High Court Sets Aside Cognizance Against Teachers After Hostel Student’s Suicide
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THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
17 articles
Court News
A Name in a Suicide Note Is Not Enough: Supreme Court Upholds Discharge Under Section 108 BNS
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Court News
Section 69 BNS: Supreme Court Quashes FIR, Says a Failed Relationship Is Not Deceit
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Court News
“Persons” Means Persons: Delhi High Court Holds a Woman Can Be Charged With Gang Rape as Part of a Group
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Court News
Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
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