Court News
Brother Died in a Road Accident, Insurer Said a Sister Isn’t ‘Family’: Allahabad High Court Orders ₹5 Lakh Payout to Unmarried Sister Under UP Farmers’ Insurance Scheme
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174 articles
Court News
Cheque Bounce Complaint Filed Four Days Too Early: Allahabad High Court Quashes 2016 Summons, Lets Complainant File Afresh
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Court News
Divorce Case Five Years Old, Wife Sought to Have the Petition Thrown Out at Cross-Examination: Allahabad High Court Says Cruelty and Desertion Are Matters of Evidence
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Court News
IVF Failed, Couple Wanted a Refund, Doctor Was Summoned for Cheating: Allahabad High Court Quashes Case, Says No Medical Procedure Comes With a Guarantee
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Court News
Flat Promised in 2012, Offered in 2017 Without an OC: Allahabad High Court Says RERA Delay-Interest Claim Has No Limitation, Rejects Builder’s NGT ‘Zero Period’ Plea
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Court News
Wife’s Own Mother and Brother Testified for the Husband: Allahabad High Court Grants Divorce, Says Forcing Him to Abandon His Widowed Mother Is Cruelty
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Court News
Personal Bond Without Surety in a Dowry Death Case? Allahabad High Court Doubts Its Own ‘Bacchi Devi’ Bail Directions, Refers Three Questions to Larger Bench
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Court News
25% of the Husband’s Gross Salary, Deducted at Source: Allahabad High Court Raises Wife and Daughter’s Maintenance, Cites Manusmriti on a Husband’s Duty
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Court News
‘Not Pressed’ Does Not Mean Given Up: Allahabad High Court Sets Aside 2007 Accident Award Against UPSRTC, Says Tribunal Must Decide Whether the Bus Insurer Is Liable
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Court News
Calling It ‘Honorarium’ Is a ‘Cruel Joke’: Allahabad High Court Says Keeping KGBV Teachers on Endless Contracts Is Forced Labour, Orders Posts and ₹17,000 Interim Pay
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Court News
Paid ₹6,162 a Month for Forest Watch Duty: Allahabad High Court Upholds Minimum Class IV Pay for Daily Wagers, Fines UP Government ₹1 Lakh
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Court News
Claim Your Daughter Forged the Gift Deed? Allahabad High Court Says the Senior Citizens Tribunal Can’t Decide That — Go to a Civil Court
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