Court News
Reunited Through Mediation, Divorce Decree Undone: Kerala High Court Sets Aside Family Court Decree After Couple Reconciles
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21 articles
Court News
Wife Remarried While Divorce Appeal Was Pending: Jharkhand High Court Treats It as Cruelty and Dissolves the Marriage
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Court News
A Marriage Certificate Without Rites Is No Marriage: Gujarat High Court Declares Registered "Marriage" Void on Wife's Own Admission
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Court News
No Desertion Without Intent: Chhattisgarh High Court Refuses Husband's Divorce and Leaves Stridhan Order Standing
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Court News
Divorce Upheld, ₹7,500 a Month Offer Rejected: Jharkhand High Court Fixes ₹30 Lakh Alimony on Husband's Tax Returns
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Court News
Mental Disorder Must Be Proved by Expert Evidence: Jharkhand High Court Refuses Divorce on Bare Allegations
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Court News
Restitution Decree Ignored for Over a Year: Patna High Court Grants Husband Divorce Under Section 13(1-A)(ii)
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Court News
₹15,000 a Month No Longer Enough: Supreme Court Doubles Permanent Alimony for Doctor's Former Wife
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Court News
Supreme Court on Bail Cancellation: Understanding the 2026 Judgment and Its Implications
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