Court News
Union Budget 2026: New Income Tax Act Brings Simplification and Relief for Taxpayers
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381 articles
Court News
Delhi HC: Courts Must Not Interfere at Show-Cause Stage in Sexual Harassment Cases
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Court News
Chhattisgarh HC: 30-Year Presumption Under Evidence Act Not Applicable to Wills
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Punjab & Haryana HC Orders Special LLB Exam After Question Paper Blunder
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Bombay High Court Quashes Collector’s Order on Independent Valuation Duty
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Supreme Court Grants Anupam Mittal Protection in Fraud Case
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Punjab & Haryana HC: Rape Charges Cannot Be Used to Force Marriage
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Budget 2026: Disability Pension of Armed Forces Personnel Made Fully Tax-Free
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Calcutta High Court: Termination of Probationer for Misconduct Requires Enquiry
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New Baggage Rules: How Much Gold Jewellery Can You Bring Duty-Free to India
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Court News
Supreme Court Declares Temple Trusts Not an Industry Under Labour Law
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Court News
CBI Cracks Global Digital Fraud Network in Major Operation
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