Court News
Supreme Court Rules NCLT Cannot Decide Trademark Ownership During Insolvency
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Supreme Court of IndiaClear topic ×
306 articles
Court News
Why September 9, 2005, Changed Daughters’ Rights in HUF Property Forever
Read article ↗
Court News
Supreme Court Rejects Privacy Plea, Allows ED to Access I-PAC Official’s Phone
Read article ↗
Court News
Supreme Court Ends Nestlé India’s ₹101 Crore Tax Dispute, Clarifies Licensing Fee Deductions
Read article ↗
Court News
Supreme Court Clears Ambience Mall Land Dispute, Relief for 58 Haryana Real Estate Projects
Read article ↗
Court News
AGR Dues: After Vodafone Idea Relief, Can Airtel and Tata Follow Legal Route for Similar Benefits?
Read article ↗
Court News
Supreme Court Orders States to Frame Policy on Police Media Briefings, Stresses Identity Protection
Read article ↗
Court News
Supreme Court Slams Misuse of Kerala Land Reforms Act, Calls Protection for Commercial Establishments ‘Extreme Socialism’
Read article ↗
Court News
Supreme Court Slams Builder-Official Nexus for Drying Sukhna Lake, Calls for Urgent Action
Read article ↗
Court News
Supreme Court Flags AI-Fabricated Evidence in Matrimonial Cases, Urges Mediation to Save Judicial Time
Read article ↗
Court News
Supreme Court Flags Exploitative Airfare Surges During Festivals, Says It Will Intervene
Read article ↗
Court News
Supreme Court: Auction Authorities Must Disclose Encumbrances and Litigation on Property
Read article ↗