Court News
Supreme Court Upholds Madras HC Restrictions on Muslim Prayers at Thiruparankundram Hill
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338 articles
Court News
Supreme Court Slashes ₹2 Crore Compensation in ‘Bad Haircut’ Case Against ITC to ₹25 Lakh
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Court News
Supreme Court Warns: High Court Judges Cannot Act as Domain Experts in Exams or Specialized Fields
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Court News
Supreme Court Grants Bail to Woman Accused of Cheating by Posing as Lawyer
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Court News
Supreme Court Clarifies: Plaintiff Must Prove Possession at Time of Filing for Perpetual Injunction
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Court News
Supreme Court Quashes Gujarat HC Order on Adani Ports Land, Remands Case for Fresh Hearing
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Court News
Supreme Court Clarifies: Possession Alone Cannot Finalize Property Sale Without a Registered Sale Deed
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Court News
Supreme Court Rejects TN Cadre IPS Officer’s Claim for Rajasthan Cadre Vacancy of 2004
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Court News
Supreme Court Upholds BCI’s ₹1.25 Lakh Nomination Fee, Bars High Courts from Interfering in State Bar Council Elections
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Court News
Supreme Court: No Woman Can Be Forced to Continue Pregnancy, Allows Termination of Minor’s 30-Week Pregnancy
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Court News
Supreme Court: Properties Acquired by Karta Presumed Joint Hindu Family Assets Unless Proven Otherwise
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Court News
Supreme Court Rules: Married Woman Cannot Claim Rape on False Promise of Marriage
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