Court News
Supreme Court Orders Full Disclosure of Convictions: Non-Disclosure Will Lead to Disqualification
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Court News
Bombay High Court: Directors Remain Personally Liable for Cheque Bounce Cases Despite IBC Debt Settlement
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Court News
Supreme Court to Decide If NCLAT Can Refer Split Verdicts to Third Member or Must Rehear Cases with Larger Bench
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Court News
Allahabad High Court Orders SP MP to Pay ₹30,000 Monthly Maintenance to Fourth Wife Amid Marital Disputes
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Court News
Delhi High Court Rules: Briefing Counsels Must Verify Case Laws Before Citing; Senior Counsels Not Responsible for Checking Finality
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Court News
Delhi High Court Clarifies: ‘No Coercive Measures’ Protects Only Against Arrest, Not Investigation Stay
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Court News
Supreme Court Allows Amicable Settlement in Rape Case on False Promise of Marriage, Sparks Legal Debate
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Court News
Supreme Court Flags Misuse of POCSO Act in Matrimonial and Elopement Cases, Plans Awareness Drive
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Court News
Bombay High Court Warns Against Blind Use of AI in Tax Cases
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