Court News
Supreme Court Corrects Dowry Death Conviction: Seven Years in Jail Without Proof
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306 articles
Court News
Supreme Court Clarifies ESIC Powers: Section 45A Cannot Be Used If Employer Cooperates
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Court News
Supreme Court Says Nine Years Enough: Urges Mercy for Doctor Penalised Over Digital Watch in Exam
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Court News
Supreme Court Rules: Arbitral Tribunals Cannot Override Contractual Interest Clauses
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Court News
Supreme Court Rejects Income Tax Department’s Plea Against Adani Power, Calls It ‘Stamp-Seeking’ Litigation
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Court News
Supreme Court: Bail Hearings Cannot Be Deferred for Non-Compliance with Deposit Undertakings
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Court News
Supreme Court Steps in After Senior Citizen Loses ₹22.92 Crore in Digital Arrest Scam, Seeks Preventive Guidelines
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Court News
Supreme Court issues notice to Centre, CBI, ED, SFIO on plea for probe into ₹150 Crore Fraud During Stalled Insolvency Process
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Court News
Supreme Court Orders MBBS, BDS Admissions Must Be Strictly on NEET Merit
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Court News
Supreme Court Gives Big Relief to PF Nominees: No Succession Certificate Needed for Payouts
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Court News
Supreme Court: Registered Sale Deed Cannot Be Casually Declared Sham
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Court News
Supreme Court Raps Registry for Listing Same Case Before Different Benches
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